Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Sailing Vessels (Inspection) Rules, 1962 4. Inspection of vessels. - On receipt of an application for a certificate the Registrar shall cause the vessel to be inspected by a surveyor.
