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[Cites 0, Cited by 0] [Section 329(5)] [Section 329] [Entire Act]

State of Jharkhand - Subsection

Section 329(5)(c) in Bihar Education Code, 1961

(c)In a Multi-purpose Higher Secondary schools where alongwith the Humanities and Natural Science, one of the vocational subjects is taught, five posts out of the seven posts (two sanctioned in the scale of Rs. 150-10-200-E.B.-10-250 and five in the scale of Rs. 125-5-160-E.B.-5-200) shall be filled up in the manner prescribed in respect of a Bi-purpose Higher Secondary School and as laid down in paragraph (b) above. The remaining two posts, one in the scale of Rs. 150-10-200-E.B.-10-250 and another in the scale of Rs. 125-5-160-E.B.-5-200 shall be filled up by teachers of the vocational subject taught in the school in order of their qualifications and experience. If more vocational subjects than one have been provided, two additional teachers, one in the scale of Rs. 150-10-200-E.B.-10-250 and another in the scale of Rs. 125-5- 160-E.B.-5-200 shall be appointed, in order of their qualification and experience, for each of the additional vocational subjects.