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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(2)Provisions of Section 100 of the Code of Criminal Procedure, 1973 (Act No.2 of 1974), relating to searches and seizures shall, so far as may be, apply to searches and seizures under this Order.