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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(d) in Sri Venkatesware Institute of Medical Science University Act, 1995

(d)the procedure to be followed by the Government Council and any committee or other body constituted under this Act in the conduct of their business, exercise of their powers and discharge of their functions ;