Section 7 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016
7. Minimum pass marks for examinations and standards for qualifying tests.
- Every probationer shall obtain in each group of subjects, as mentioned in the Third schedule; a minimum of fifty per cent. marks at the written and practical examinations combined, and in the exercises and tours in the final examinations under regulation 4 and to pass the qualifying tests under regulation 5:Provided that for qualifying the tests under regulation 5, the probationer shall be required to attain such standards of proficiency as the Director of the Academy may determine.
