Jharkhand High Court
Sanjay Kumar Rai vs State Trough Sp Cbi Ranchi on 13 September, 2013
Author: R.R. Prasad
Bench: R.R.Prasad
In the High Court of Jharkhand at Ranchi
Cr.M.P.No.1155 of 2012
Sanjay Kumar Rai..................................Petitioner
VERSUS
State through S.P, C.B.I............... Opposite Party
CORAM: HON'BLE MR.JUSTICE R.R.PRASAD
For the Petitioner :Mr. M.K.Sinha
For the C.B.I : Mr.M.Khan
8/ 13.9.13. As prayed for, let this matter be listed on 20.9.2013.
Till then, interim order passed on 2.8.2012 shall continue.
(R.R. Prasad, J.) ND/