Allahabad High Court
Guddu Singh @ Shivshanker Singh (Jail ... vs State Of U.P. on 7 June, 2017
Bench: Kaushal Jayendra Thaker, Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 266 of 2012 Appellant :- Guddu Singh @ Shivshanker Singh (Jail Appeal) Respondent :- State Of U.P. Counsel for Appellant :- Jail Appeal,Awadhesh Kumar Yadav,Ram Kumar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Vivek Chaudhary,J.
As requested, put up tomorrow i.e. 8th June, 2017.
Order Date :- 7.6.2017 Mukesh