Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(8) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (8)It shall be the duty of the person for the time being in charge of any ship to produce for inspection and examination certificates required under regulation 51.
