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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Greater Bengaluru City Corporation -

Section 4(6) in Rai Technology University, Bangalore Act, 2012

(6)In all suits and other legal proceedings by or against the University, the pleading shall be signed and verified by and all processes in such suits and proceedings shall be issued to and be served on the Registrar.