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Archdiocesan Board Of Education vs Goa University on 12 August, 2022

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

      ITEM NO.6                             COURT NO.13                  SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)                 No(s).    13145/2022

      (Arising out of impugned final judgment and order dated 10-06-2022
      in WP No. 321/2014 passed by the High Court of Judicature at Bombay
      at Goa)

      ARCHDIOCESAN BOARD OF EDUCATION & ANR.                              Petitioner(s)

                                                    VERSUS

      GOA UNIVERSITY & ORS.                                               Respondent(s)

      (FOR ADMISSION )

      Date : 12-08-2022 This petition was called on for hearing today.

      CORAM :
                            HON'BLE MR. JUSTICE SANJIV KHANNA
                            HON'BLE MS. JUSTICE BELA M. TRIVEDI


      For Petitioner(s)
                                      Mr.   Ranjit Kumar, Sr. Adv.
                                      Mr.   Mohit Paul, AOR
                                      Mr.   Ayush Agrawal, Adv.
                                      Mr.   Vikrant Singh Bloria, Adv.
                                      Mr.   Sushant Tomar, Adv.
                                      Ms.   Rashi Vig, Adv.
                                      Mr.   Mohit Paul, AOR

      For Respondent(s)


                            UPON hearing the counsel, the Court made the following

                                                 O R D E R

In order to enable the learned counsel for the petitioners to ascertain whether the similar issues are pending in some other cases, re-list on 22.08.2022.

Reason: (BABITA PANDEY) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR