Allahabad High Court
Mohan Lal vs Kamlesh Kumar Agarwal & Another on 23 July, 2010
Court No. - 45 Case :- APPLICATION U/S 482 No. - 19198 of 1993 Petitioner :- Mohan Lal Respondent :- Kamlesh Kumar Agarwal & Another Petitioner Counsel :- M.S.Pipersenia,P.C.Sharma Respondent Counsel :- Aga Hon'ble Ra°esh Dayal Khare,J.
List has been revised. None appeared to press this application on behalf of the applicant.
Accordingly, the application is dismissed as non-prosecution. Interim order, if any, stands Vacated.
Order Date :- 23.7.2010 Ashish