Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] Union of India - Section Section 190 in The Indian Succession Act, 1925 190. Postponement of election in case of disability.— In case of disability the election shall be postponed until the disability ceases, or until the election is made by some competent authority.
