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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(a) in Goa State Higher Education Council Act, 2018

(a)formulate and evolve State Higher Education Plan for the development of higher education, suo moto or on the direction from the Government or on request from the University or other Institution in the State;