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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(7) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(7)The Head of the Department shall recruit the candidates in the order of merit from such list prepared in sub-clause (6) above, to the vacant substantive post.