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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(5) in The West Bengal Factories Rules, 1958

(5)in the case of fatal accidents only, the officer-in-charge of the police-station within the local limits of which the factory is located.Reports by special messenger shall be as nearly as possible in Form No. 18 and those sent by telephone or telegram shall be confirmed within [12] hours by written report in that form.Provident [Substituted by West Bengal Factories (Amendment) Rules, 1991.], however, that the Defence Installations may send reports of accidents in their own form 1AFO 1973, subject to the condition that any change in the form shall at once be communicated to the Chief Inspector in writing.