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State of Maharashtra - Section

Section 54 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

54. [ Resignation of Vice-President. [Section 54 was substituted for the original by Maharashtra 47 of 1973, Section 14.]

(1)The Vice-President may resign his office by tendering his resignation in writing to the President.
(2)Such resignation shall take effect on the receipt thereof by the President.]