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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in Biju Patnaik University of Technology Act, 2002

(1)The University shall constitute such number of Faculties as may be prescribed by Statutes from time to time and each such Faculty shall, subject to the control of the Academic Council, be responsible for the Co-ordination of study and research in the branches represented in the Board of Studies coming under its purview.