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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(c) in The Orissa Foodgrains Dealers' Licensing Order, 1964

(c)take or cause to be taken, extracts from or copies of, any documents showing transactions relating to such contravention which are produced before him.