Section 2 in Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)'Act' means the Punjab Regulation of Fee of Un-aided Educational Institutions Act, 2016; and(b)'Form' means a form appended to these rules.(2)The words and expressions used in these rules, but not defined, shall have the same meaning as assigned to them in the Act.
