Section 5(4)(a) in The Kalyani University Act, 1981

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State of West Bengal - Subsection

Section 5(4)(a) in The Kalyani University Act, 1981

(a)such colleges existing on the said date within the limits of the districts as may be specified in the notification, shall-

(i)be deemed to be affiliated to the University and shall continue to be so affiliated until the University otherwise directs; and

(ii)cease to be affiliated to the University of Calcutta or any other University to which they may have been affiliated before the said date;