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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(7)(d) in The Employees' Provident Funds Scheme, 1952

(d)Sunday and holidays intervening the days of actual work,][shall also be deemed to be days on which the employee has worked in the [establishment] [Substituted by G.S.R. 1513, dated 15.12.1961 (w.r.e.f. 24.9.1960).].