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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(ii) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(ii)attend an approved Global Maritime Distress and Safety System General Operator's Course and meet the standard of competence as specified in section A-IV/2 of the STCW Code; and