Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(1) in The Maharashtra State Board of Technical Education Act, 1997 (1)[* * * *] [[Sub sections (1) and (2) were deleted by Maharashtra 1 of 2003 Section 14(e) (w.e.f. 27.11.2002).Deleted sub-section (1) and (2) reads as follows.
