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State of Bihar - Section

Section 10 in The Bengal Drainage Act, 1880

10. Power to appoint servants.

- The Chairman of the Commissioners may, by an order in writing appoint and dismiss such servants and officers, other than engineers and their subordinates, as may be required for the purposes of this Act, and he may control them as he shall see fit.There shall be paid to servants and officers, respectively, such salaries as may appear to the Commissioners to be proper.