Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Odisha - Subsection Section 53(1)(e) in The Orissa Homoeopathic Act, 1956 (e)the courses of study for training and qualifying examination held under Section 31, the language in which the examination shall be conducted and instruction shall be given;