Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (1)"Scheduled Castes" means the castes deemed to be Scheduled Castes for the purposes of the Constitution of India;
