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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(5)An application for maintenance under sub-section (1) may be filed against one or more persons :Provided that such children or relative may impaled the other person liable to maintain parent or the senior citizen in the application for maintenance.