Punjab-Haryana High Court
Haryana State Industrial Development ... vs Udal And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3383 OF 2010 (O & M)
(L.A.C. NO. 164 OF 2004)
Haryana State Industrial Development Corporation, now known as Haryana
State Industrial & Infrastructure Development Corporation Ltd.
..............Appellant
Versus
Udal and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. H.S.Hooda, Senior Advocate with
Mr. Kamal Sehgal, Advocate
for the appellant
Mr. Shailendra Jain, Advocate
for the land owners
Mr. D.D.Gupta, Addl. Advocate General Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
11.2.2011 (RAJESH BINDAL) aj JUDGE