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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(2)In every establishment referred to in sub- section (1), the employer shall also appoint a safety officer who shall possess such qualifications and perform such duties as may be prescribed.