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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(5) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(5)The applicant shall pay an annual consent fee to the Board as per following schedule:Industries having an investment of-
(a) More than Rs. 5 crores Rs. 5,000
(b) More than Rs. 1 crore but less than Rs. 5 crores and Rs. 5crores Rs. 2,500
(c) More than Rs. 50 lakhs but less than Rs. 1 crore and Rs. 50lakhs Rs. 1,000
(d) More than Rs. 10 lakhs but less than Rs. 50 lakhs and Rs. 1lakh Rs. 500
(e) More than Rs. 1 lakh but less than Rs.10 lakhs and Rs. 1 lakh Rs. 250
(f) Minimum fee Rs. 250