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[Cites 0, Cited by 0] [Section 347(2)] [Section 347] [Entire Act]

State of Tamilnadu - Subsection

Section 347(2)(d) in Chennai City Municipal Corporation Act, 1919

(d)prescribe the forms of all registers, reports and returns, the manner in which such registers shall be maintained, the dates on which the reports and returns shall be made and the officers to whom they shall be sent;