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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(11)(a) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(a)any custom or usage or relating to such Jagir land or Jagirdars prevailing at the commencement of this Act in the whole or any part of the State and having the force of law, and