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State of Rajasthan - Section

Section 298 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

298. Expunction of words from debates.

- If the Speaker is of opinion that words have been used in debate which are defamatory or indecent or unparliamentary or undignified, he may, in his discretion, order that such words be expunged from the proceedings of the House.