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[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

State of Uttar Pradesh - Subsection

Section 225(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)inspect, or cause to be inspected, any movable property used or occupied by a Zila Panchayat or any Committee or joint Committee thereof, or any work in progress under the direction of any of them;