Rajasthan High Court - Jaipur
Sovila Mathur vs Maharishi Dayanand Saraswati on 24 September, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12481/2015
Sovila Mathur
----Petitioner
Versus
Maharishi Dayanand Saraswati
----Respondent
For Petitioner(s) : Mr. Anshul Sharma for Dr. Ram Kishan Sharma For Respondent(s) : Mr. Ravi Chirania HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 24/09/2018 As prayed on behalf of the respondents, list the matter on 3rd October, 2018.
(VEERENDR SINGH SIRADHANA),J Pooja/14 Powered by TCPDF (www.tcpdf.org)