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Rajasthan High Court - Jaipur

Sovila Mathur vs Maharishi Dayanand Saraswati on 24 September, 2018

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 12481/2015

                                    Sovila Mathur
                                                                                           ----Petitioner
                                                                   Versus
                                    Maharishi Dayanand Saraswati
                                                                                         ----Respondent

For Petitioner(s) : Mr. Anshul Sharma for Dr. Ram Kishan Sharma For Respondent(s) : Mr. Ravi Chirania HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 24/09/2018 As prayed on behalf of the respondents, list the matter on 3rd October, 2018.

(VEERENDR SINGH SIRADHANA),J Pooja/14 Powered by TCPDF (www.tcpdf.org)