Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Jammu

Vishal Khajuria vs Shri Ram Niwas Sharma And Another on 19 March, 2026

                                                           :: 1 ::

                                  Central Administrative Tribunal
                                     Jammu Bench, Jammu

                                Hearing through video conferencing

                            Contempt Application No. 61/420/2025
                                         Arising out of
                           Transferred Application No. 61/6981/2020

                                 This the 19th day of March, 2026

                           Hon'ble Mr. Sanjeev Gupta, Judicial Member
                    Hon'ble Ms. Pragya Sahay Saksena, Administrative Member

               1.     Vishal Khajuria
                                                                        ...Petitioner
               (Through Advocate: Mr. R D S Bandral)

                                              Versus

               1.     Sh. Ram Niwas Sharma and another
                                                                     ..Respondents
               (Through Advocate: Mr. Sudesh Magotra, A.A.G.)




        ARUN
ARUN    KUMAR
KUMAR   2026.03.23
        10:00:02+05'30'
                                                           :: 2 ::

                                           ORDER

(Per:- Sanjeev Gupta, Judicial Member) Mr. Sudesh Magotra, learned A.A.G. has placed on record a copy of order dated 10.03.2026 passed by Hon'ble High Court of Jammu & Kashmir and Ladakh in WP (C) No. 506 of 2026, whereby while disposing of the aforesaid Writ Petition, upholding the order dated 03.03.2025 passed by this Tribunal in T.A. No. 6981/2020, it was directed that contempt proceedings, if any, pending before this Tribunal shall stand closed.

2. In view of the aforesaid order of the Hon'ble High Court, this Contempt Petition is closed.

(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...





        ARUN
ARUN    KUMAR
KUMAR   2026.03.23
        10:00:02+05'30'