Section 15(k) in Kerala State Higher Education Council Act, 2007
(k)it shall meet, [at least twice a year and] [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.] as often as may be necessary at such time and place and observe such rules of procedure as may be provided in the regulations [***] [Omitted 'provided that it shall meet at least twice a year' by Kerala Act No. 19 of 2018, dated 3.7.2018.];
