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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Central Excises (Conversion To Metric Units) Act, 1960

(2)It shall come into force on such date 1 as the Central Government may, by notification in the official Gazette, appoint. 2 to Rep. by the Repealing and Amending Act 2 to 8. Rep. by the Repealing and Amending Act, 1964 (52 of 1964 ), s. 2 and Sch. I.