Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 4(3)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3)(i) in East Punjab Urban Rent Restriction Act, 1949

(i)in the case of a building in existence before the 1st January, 1939 -