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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(5)(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)Where a member is nominated to the Syndicate in a casual vacancy, the period of office for not less than one year by any such member shall be construed as a full period of three years: