Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 536] [Entire Act] State of Punjab - Subsection Section 536(c) in Punjab Jail Manual, 1996 (c)Should they so desire, all prisoners shall be allowed soap and oil for sanitary purpose at their own expense out of their private cash property or through their friends or relatives.