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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(c) in The North-Eastern Council (Amendment) Act, 2002

(c)after sub- section (4), the following sub- section shall be inserted, namely:-" (5) The Council shall have such power as may be delegated to it by the Central Government.".