Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(xix) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(xix)"Registrar" means the Registrar of the University appointed under section 1f of the Act;