Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 55 in Bihar and Orissa Excise Rules, 1919 55. No licence shall be granted to a distillery shop licensee for the retail sale of outstill spirit or 7ariin a shop within [8 Kilometres] [Substituted by Notification No. 559 R.T. dated 20.7.1953.] of his distillery shop.
