Telecom Regulatory Authority Of India - Subsection
Section 2(m) in Telecom Commercial Communications Customer Preference Regulations, 2018
(m)"Consent Register" means a Distributed Ledger for Consent (DL-Consent) having all relevant details of consent acquired by sender, in a secure and safe manner, to send commercial communications and may be required for the purpose of pre and post checks for regulatory compliance based on the consent;
