Himachal Pradesh High Court
Kavi Raj vs . State Of H.P And Others on 16 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Kavi Raj Vs. State of H.P and others .
CWP No. 5148 of 2022 16.08.2022 Present: Ms. Bhawna Dutta, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Ms. Reeta Goswami, Additional Advocate General, for respondent Nos. 1 to 4.
List before DB-I.
r to ( A.A. Sayed )
Chief Justice
August 16, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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