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Himachal Pradesh High Court

Kavi Raj vs . State Of H.P And Others on 16 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Kavi Raj Vs. State of H.P and others .

CWP No. 5148 of 2022 16.08.2022 Present: Ms. Bhawna Dutta, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with Ms. Reeta Goswami, Additional Advocate General, for respondent Nos. 1 to 4.




                                  List before DB-I.


                                 r            to                  ( A.A. Sayed )
                                                                   Chief Justice

               August 16, 2022                                ( Jyotsna Rewal Dua )
                        (priti)                                     Judge








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