Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 411(4)] [Section 411] [Entire Act]

State of West Bengal - Subsection

Section 411(4)(c) in The Calcutta Municipal Corporation Act, 1980

(c)All expenses incurred by the Municipal Commissioner in taking action under this sub-section shall be paid by the owner of such wall, building or thing.