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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(2) in Andhra Pradesh Motor Transport Workers Rules, 1963

(2)Every motor transport worker travelling with the vehicle shall make entries, daily in the individual control book and forward or hand over tohis employer original copy of the form not later than the first working day after completion of the week to which the form related. O