Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The Suits Valuation Act, 1887 10. [Repeal of Section 33 of the Punjab Court Fees Act, 1884 (18 of 1884)] Repealed by the Repealing and Amending Act, 1891 (12 of 1891) section 2 and Schedule I.
