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Bombay High Court

Shri. Mahadeo Dnyanu Lingade And Anr vs The State Of Maharashtra Thru The ... on 31 January, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12714 OF 2018

 Shri. Mahadeo Dnyanu Lingade And Anr                  ....Petitioner
             V/S
 The State Of Maharashtra Thru The Secretary,       ....Respondent

School Education Dept. And Ors Mr.N.V.Bandiwadekar i/b Ashwini Navjyot Bandiwadekar For Petitioner Mr.Rajaram Deshmukh For Respondent No.4 Mrs.V.Nimbalkar AGP For Respondent No. 1 to 3 CORAM : A. K. MENON, J DATE : 31st January, 2019 P.C. :

Heard, stand over to 05/02/2019 at 3.00 P.M. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 03:35:38 :::